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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(15) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(15)"Recognised Institution" means an institution for research andlor special studies, recognised as such by the Syndicate in accordance with the provisions of Act, and the Statutes and Ordinances;