Section 6(3)(a) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(a)where the fair rent of the building is fixed under the provisions of Chapter III, the rent shall be the fair rent so fixed;

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