Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(3)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)Rings, hooks, swivels and end links attached to chains shall be of the same material as that of the chains.