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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(ii) in Karnataka Land Grant Rules, 1969

(ii)[ whose gross annual income does not exceed rupees eight thousand; and] [Item (ii) of sub-rule (1) substituted by GSR 314, dated 10-12-1987, w.e.f. 11-12-1987.]