Section 28(1)(A) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(A)ex-officio members:

(I)The Vice-Chancellor;

(II)Pro-Vice-Chancellor;

(III)Registrar;

(IV)Academic Registrar;

(V)The Director of Higher Education;

(VI)The Director of Technical Education, Assam;

(VII)The Director of Medical Education, Assam;

(VIII)The Deans of Faculties;

(IX)The Professors of the University;

(X)The University Associate Professors who are Heads of Department of Teaching;

(XI)The Librarian of the University;

(XII)President and Secretary of University Teachers' Association;

(XIII)The Principal of Constituent College, if any.

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