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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in The Gujarat Veterinary Practitioners Act, 1969

(2)Any university, body or institution desirous of the inclusion in the Schedule of any degree, diploma, certificate or award in veterinary science conferred by it, may apply to the Council in the manner prescribed by the rules. The Council shall submit its report thereon to the State Government which may take such action thereon as it thinks fit.