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Union of India - Section

Section 5 in The Insurance Regulatory And Development Authority (Salary And Allowances Payable To, And Other Terms And Conditions Of Service Of, Chairperson And Other Members) Rules, 2000

5. [ Dearness allowances and other allowances [ Substituted by G.S.R. 827(E), dated 1.12.2008 (w.e.f. 1.12.2008).]

.-The existing Chairperson and whole-time members who do not opt for the higher pay package as per rule 3, shall receive dearness allowance and other allowances, at the rate admissible to a Group `A' officer of the Central Government drawing an equivalent pay.]