Section 2(1)(f) in Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"Distribution Business" means the business of distribution and supply of electricity in Zones-I and/or II, as the case may be;

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