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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(1) in Kolkata Municipal Corporation Building Rules, 2009

(1)Exits shall be so located that the travel distance shall not exceed -
(a)22.5 m., in the case of a residential building or an educational building or an institutional building,
(b)30 m., in the case of an assembly building or a business building or a mercantile building or an industrial building or a storage building.