Gujarat High Court
Mirror Image Private Limited Through ... vs Competition Commission Of India on 3 December, 2020
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/SCA/11152/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11152 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9521 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9520 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9583 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 10933 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11124 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11122 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11127 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11126 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11123 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 11128 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 11150 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 11146 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 11155 of 2020
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M/S. SHREE SHIVAM CORPORATION THROUGH ITS SOLE PROPEIRTOR MR. PRAHLAD DURLABHJIBHAI JOSHI Versus COMPETITION COMMISSION OF INDIA ========================================================= Appearance:
DARSHAN M VARANDANI(7357) for the Petitioner(s) No. 1 MR DEVANG VYAS, ASSISTANT SOLICITOR GENERAL, MR. KM ANTANI and MS GARIMA MALHOTRA for the Respondent(s) No. 1,2 PARTY IN PERSON(5000) for the Respondent(s) No. 3 ========================================================= CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI Date : 03/12/2020 ORAL COMMON ORDER Page 1 of 2 Downloaded on : Sat Feb 27 17:04:09 IST 2021 C/SCA/11152/2020 ORDER When the matter is taken up for hearing, learned advocates appearing for the respective parties have requested to list the matter on 18.01.2021. Considering the request, put up on 18.01.2021. By that time, the learned advocates are directed to complete their pleadings.
(ASHUTOSH J. SHASTRI, J) NAIR SMITA V. Page 2 of 2 Downloaded on : Sat Feb 27 17:04:09 IST 2021