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State of Gujarat - Section

Section 12 in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

12. Prohibition to used certain devices in the Examination hall.

- A candidate shall not be allowed to carry with him any other electronic communication devices like cellular phone, calculator, lap-top, pager, i-pad etc.Appendix "A"[See Rule 8]Syllabus for Assistant Inspector of Motor Vehicles Class III, Departmental ExaminationPaper I-Service Matters: Marks - 100 (Duration: 2.5 Hours) (With Books)