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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3)(i) in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

(i)After the custody period under sub-rule (2), the period of deemed suspension shall be deemed to end when the Government Servant gives his joining and the joining shall be accepted.