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[Cites 0, Cited by 0] [Section 271] [Entire Act]

State of Goa - Subsection

Section 271(8) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(8)The Secretary or other officer authorised by him in this behalf shall issue to every beneficiary an identity card with a photo of the beneficiary affixed in Form No. XXXII and maintain a register of Identity cards so issued in Form No. XXXIII.