Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(3) in The Rajasthan Agricultural Produce Markets Rules, 1963 (3)dyDVj ;k mlds }kjk bl fufer izkf/kd`r dksbZ vf/kdkjh] /kkjk 7 dh mi&/kkjk (1) ds [k.M (d) ds mi&[k.M (ii) ds v/khu O;kikfj;ksa vkSj nykyksa ("d" oxZ ;k "[k" oxZ) }kjk fuokZfpr fd;s tkus okys lnL;ksa ds fy, Hkh e.Mh {ks= dks nks fuokZpu&{ks=ksa esa foHkkftr djsxk vkSj ,sls izR;sd fuokZfpr&{ks= ls ;g lnL; fuokZfpr fd;k tk;sxkALi"Vhdj.k & iz/kku ;kMZ ds O;kikjh vkSj nyky ("d" oxZ vkSj "[k" oxZ) dk ,d fuokZpu &{ks= cusxk vkSj e.Mh {ks=] ftlesa iz/kku ;kMZ lfEefyr ugha gS vkSj eq[; e.Mh vkSj e.Mh {ks= ds leLr mi ;kMZ lfEefyr gS] esa ds O;kikjh vkSj nyky ("d" oxZ vkSj "[k" oxZ) dk nwljk fuokZpr & {ks= ousxkA
