Bombay High Court
Pandurangji Shambhaji Deogade vs Maharashtra State Road Transport ... on 22 February, 2018
Author: Z.A.Haq
Bench: Z.A.Haq
Judgment 1 wp6785.2016+.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 6785/2016
Vijay Sadashiv Aage,
Aged about 58 years,
R/o Jevan Vihar Colony,
Above E-4 Dr. Ravi Charde
Raghuji Nagar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 1244/2017
Kothiram Deoraoji Dhobale,
Aged about 52 years,
R/o Ram Nagar, Kondhali
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 2 wp6785.2016+.odt
WITH
WRIT PETITION NO. 1246/2017
Rajkumar Anandrao Khobragade,
Aged about 57 years, R/o. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 1247/2017
Rajeshwar S/o Nathuji Talpekar,
Aged about 53 years, R/o. Plot No. 52,
Jamdarwadi, Ambedkar Ward, Binaki,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 1248/2017
Vasanta S/o Vitthalrao Borade,
Aged about 55 years, R/o Ward No. 22,
Behind Savata Chowk, Warud,
Distt. Amravati
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 3 wp6785.2016+.odt
WITH
WRIT PETITION NO. 1249/2017
Manoj S/o Shrawanji Mankar,
Aged about 48 years, R/o Siraspeth,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 1250/2017
Chattrapati S/o Namdeorao Chapekar,
Aged about 47 years, R/o Plot No. 103,
Bante Layout, Jai Vighnaharta Society,
Hudkeshwar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 2004/2017
Vyankatesh S/o Beniram Tapase,
Aged about 54 years, R/o Nandanwan,
22/1, LIG, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 4 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2039/2017
Prabhakar S/o Bhikoji Deharkar,
Aged about 46 years, R/o Zingabai
Takli, Plot No. 43, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 2050/2017
Sudhakar S/o Krushnaji Walurkar,
Occ. Service, Aged about 56 years,
R/o Plot No. 181, Aradhana Nagar,
Dighori Ring Road, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 2051/2017
Arun Ramchandra Chakole,
Aged about 55 years, R/o Plot No. 3,
Near Bhawani Mandir, Pardi, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 5 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5955/2016
Kiran S/o Wasudeorao Khadse,
Aged about 50 years, R/o Plot No. 201,
Mahendra Nagar, Nagpur-17
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5956/2016
Dilip Hemraoji Satekar,
Aged about 50 years, R/o Dasra Road,
Behind Kashibai Temple, Mahal,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5957/2016
Sanjay Arunrao Dhote,
Aged about 50 years,
R/o Budhavari Peth, Umred,
Tah. Umred, Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 6 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5958/2016
Umesh S/o Ganeshrao Tiwari,
Aged about 48 years, R/o Gadgebaba
Nagar, Mankapur, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5959/2016
Dhanraj S/o Arjun Kelzarkar,
Aged about 54 years, R/o Santoshi
Nagar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5960/2016
Dnyaneshwar Namdeo Ghatole,
Aged about 50 years, R/o Manewada Road,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 7 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5961/2016
Haridas S/o Baburao Belekar,
Aged about 52 years, R/o. 29,
Orange Nagar, Kharbi Chowk,
Near Masjit, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5962/2016
Jeevan S/o Tukaram Sapate,
Aged about 50 years, R/o Ramkrushna
Nagar, Umred Road, Dighori, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5963/2016
Dilip S/o Krushnarao Channe,
Aged about 57 years, R/o. Nandanwan,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 8 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5964/2016
Ashok S/o Nathusao Pandiya,
Aged about 56 years, R/o Mahakali
Nagar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5965/2016
Tekchand S/o Rupchand Pardhi,
Aged about 57 years, R/o. 1/A/5,
Diwan Layout, Manewada Besa Road,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5966/2016
Kawdu Janardan Mhaske,
Aged about 50 years,
R/o Vinkar Colony, Manewada Road,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 9 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5967/2016
Chandrabhan S/o Deorao Kaikade,
Aged about 51 years, R/o. Rajendra Nagar,
Nandanwan, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5968/2016
Nishikant Dattratraya Dhondse,
Aged about 50 years,
R/o 130, Ratan Nagar,
Gadgebaba Layout, Dighori,
Kalamna Ring Road, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5969/2016
Manohar Pundlik Wankhade,
Aged about 52 years, R/o Hingna,
Flat:- Near Police Station Hingna,
Tq. Hingna, Dist. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 10 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5970/2016
Nana Gangaram Dongre,
Aged about 55 years,
R/o. C/o Chandrabhan Ambade,
Plot No. 34, Galli No. 2, Taj Nagar,
Tukdoji Chowk, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5971/2016
Omprakash S/o Nathuji Boradkar,
Aged about 56 years, R/o Near S.T.
Quarter, C-Building, Qtr. No. 11,
Ganeshpeth, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 5972/2016
Sanjay S/o Dnyanobaji Warghat,
Aged about 51 years, R/o Katol,
Tah. Katol, Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 11 wp6785.2016+.odt
WITH
WRIT PETITION NO. 5973/2016
Vijay Rangappa Surewar,
Aged about 55 years,
R/o Pawanbhumi, Somalwada,
Wardha Road, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6624/2016
Ramesh Babarao Barai,
Aged about 55 years, R/o. Plot No. 13,
Diwan Layout, Manewada Road, Besa
Road, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6625/2016
Sanjay Santoshrao Misal,
Aged about 50 years,
R/o Zingabai Takli,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 12 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6626/2016
Alamdar Hussain S/o Mukhtar Ali Hyder,
Aged about 53 years, R/o. Kamptee,
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6627/2016
Dilip S/o Deoraoji Satai,
Aged about 49 years, R/o. Plot No. 60,
Welekar Nagar, Manewada Road,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6628/2016
Vitthaldas S/o Champalalji Bhattad,
Aged about 52 years, R/o. Plot No. 35,
Bhandarkar Layout, Umred,
District Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 13 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6629/2016
Yashwant S/o Dattatraya Ghangrekar,
Aged about 51 years, R/o. Kothi Road,
Mahal, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6630/2016
Vasant S/o Bhimrao Waghmare,
Aged about 52 years, Occ. Shanti
Nagar, Bagde Plot, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6631/2016
Dhanraj Shamraoji Shembekar,
Aged about 50 years,
R/op. Rewatkar Layout,
Khutamba Road, Katol,
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 14 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6632/2016
Mahadeo S/o Shankarrao Ghumare,
Aged about 51 years, R/o Katol,
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6633/2016
Jaypal S/o Shivram Goswami,
Aged about 48 years, R/o. Plot No. 33/0,
Aakash Nagar, Manewada Road, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6634/2016
Digamber S/o Rambhau Waghe,
Aged about 52 years, R/o. Beldar Nagar,
Plot No. 120, Narsala Road, Dighori,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 15 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6635/2016
Dilip S/o Baburao Tichkule,
Aged about 57 years,
R/o. Balaji Nagar,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6641/2016
Ramkrushna S/o Champatrao Bandre,
Aged about 56 years, R/o. Plot No. 40,
Dnyaneshwar Nagar, Galli No. 3,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6642/2016
Rajendra Devidas Salodkar,
Aged about 52 years,
R/o Shiv Nagar,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 16 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6643/2016
Chandrashekhar Faldeorao Gotmare,
Aged about 50 years, R/o. Manish Layout,
Swawalambi Nagar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6644/2016
Prakash S/o Shankar Taile,
Aged about 47 years,
R/o. Dattawadi, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6647/2016
Surendra S/o Sahebrao Ghorpade,
Aged about 53 years, R/o. Khandelwal
Layout, Near Sai Temple, Narkhed,
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 17 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6710/2016
Bhagwanta Mahadeorao Mohokar,
Aged about 50 years,
R/o Panchwati, Sirsawadi Road,
Katol, Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6711/2016
Suresh S/o Ganpatrao Chakole,
Aged about 56 years, R/o. Plot No. 4,
Nilkanth Nagar, Hudkeshwar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6712/2016
Yashwant S/o Pandurang Pimpale,
Aged about 54 years, R/o. Bajrang Nagar,
Manewada Road, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 18 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6786/2016
Deorao S/o Santoshrao Bhingare,
Aged about 48 years,
R/o. Baba Farid Nagar,
Zingabai Takli, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6787/2016
Pandurangji Shambhaji Deogade,
Aged about 53 years, R/o. Nara,
Po. Jaripatka, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6788/2016
Ishwar Mahadeorao Gajbhiye,
Aged about 54 years, R/o. Walni
(DO, PO Murti, Tah. Katol,
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 19 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6789/2016
Murlidhar Laxmanrao Gurpude,
Aged about 51 years, R/o. 268,
Balaji Nagar, Manewada Road,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6790/2016
Anil Baliramji Ukey,
Aged about 50 years,
R/o. Mahajanwadi, Po.
Wanadongri, Tah. Hingna,
Distt. Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6791/2016
Ganesh S/o Nanaji Wankhade,
Aged about 55 years, R/o. Vikas
Nagar, Kondhali, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 20 wp6785.2016+.odt
WITH
WRIT PETITION NO. 6792/2016
Rambhau S/o Anandrao Chavhan,
Aged about 51 years,
R/o. Vithal Nagar,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6793/2016
Shashikant S/o Ramchandra Wankhade,
Aged about 46 years, R/o. Plot No. 19,
Shanti Kunj, Shaki Nagar, Koradi Road,
Bokara, Near Model School,
Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
WITH
WRIT PETITION NO. 6794/2016
Avinash S/o Baburao Tulaskar,
Aged about 54 years,
R/o. Manish Nagar, Nagpur
.... PETITIONER
// VERSUS //
Maharashtra State Road Transport
Corporation, through its Divisional
Controller, Station Road, Nagpur
.... RESPONDENT
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Judgment 21 wp6785.2016+.odt
========================================
Shri C.V. Jagdale, Advocate for the petitioners
Ms. B.V. Reddy, Adv h/f Shri V.H. Kedar, Adv for the respondents
========================================
WITH
WRIT PETITION NO. 2760/2016
Arun S/o Shankarrao Bhagwat,
Aged 52-yrs., Occ. Conductor,
NR-I Depot, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
WITH
WRIT PETITION NO. 2761/2016
Sudhir S/o Ramkrishnarao Wankhede,
Aged 58-yrs., Occ. Artisan-A (Vulcanist),
TRP, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
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Judgment 22 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2777/2016
Vasant S/o Keshavrao Chakole
Aged-50 yrs., Occ. Conductor,
NR-II Depot, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
.
WITH
WRIT PETITION NO. 2904/2016
Muneshwar S/o Tukaram Mohajankar,
Aged 56 yrs, Occ. Artisan-A (Vulcanist),
TRP Section, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
.
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Judgment 23 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2905/2016
Laxman S/o Narayanrao Bhope,
Aged-56 yrs., Occ. Artisan-A (Mechanic)
Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT.
WITH
WRIT PETITION NO. 2910/2016
Abdul Kadir S/o Mohd. Nazir,
Aged 56-yrs., Occ. Artisan-A (Vulcanist),
TRP Section, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT.
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Judgment 24 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2914/2016
Ramesh S/o Madhukar Shenganwar,
Aged 56-yrs., Occ. Artisan-A (Vulcanist),
TRP, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
WITH
WRIT PETITION NO. 2936/2016
Ravindra S/o Ramaji Bhede,
Aged 57-yrs., Occ. Asstt. Artisan (Vulcanist),
TRP Section, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
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Judgment 25 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2937/2016
Vinod S/o Namdeorao Gajbhiye,
Aged 48-yrs., Occ. Head Artisan-A (Black-smith),
Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
WITH
WRIT PETITION NO. 2945/2016
Sunilkumar S/o Shriramji Mahalle,
Aged 52-yrs., Occ. Artisan-A (Vulcanist),
TRP, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
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Judgment 26 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2947/2016
Kishor S/o Tukaramji Dudhbarve,
Aged 56-yrs., Occ. Artisan-A,
TRP, Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
WITH
WRIT PETITION NO. 2951/2016
Navinchandra S/o Hariram Thakkar,
Aged 57-yrs., Occ. Conductor,
Ramtek Depot, MSRTC,
Ramtek, Distt. Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
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Judgment 27 wp6785.2016+.odt
WITH
WRIT PETITION NO. 2957/2016
Ghanashyam S/o Hansdas Lokhande,
Aged 56-yrs., Occ. Assistant Artisan,
Divisional Workshop, MSRTC,
Nagpur
.... PETITIONER.
// VERSUS //
Maharashtra State Road Transport
Corporation, Division Office,
Near Railway Station,
Nagpur -440 001.
Thru' its Divisional Controller
.... RESPONDENT
========================================
Shri S.A. Nerkar, Advocate for the petitioners
Ms. B. V. Reddy, Adv. h/f Shri V.H. Kedar, Adv. for respondents
========================================
CORAM : Z.A.HAQ, J.
DATED : FEBRUARY 22, 2018.
ORAL JUDGMENT :
These petitions can be disposed by the common judgment as these petitions are arising out of the same order passed by the Industrial Court.
Heard.
RULE. Rule made returnable forthwith.
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Judgment 28 wp6785.2016+.odt 2] The petitioners-employees have challenged the order passed by
the Industrial Court by which the application (Exh.2) praying for interim relief is rejected.
The employees have filed complaint before the Industrial Court challenging the order issued by the employer re-fixing the pay scale of the employees. By the application praying for interim order, the employees requested that the order issued by the employer re-fixing their pay scale and bringing them to a lower pay scale be stayed. 3] Writ Petition No. 3909/2017 filed by the employee making similar grievance is disposed by the judgment dated 20/02/2018. In Writ Petition No. 3909/2017, the employee had filed undertaking dated 16/02/2018 stating that if he fails in the proceedings before the Industrial Court, he will return the amount which he would be getting as per the interim order, alongwith interest as would be directed by the Industrial Court. Accepting the undertaking given by the employee in that writ petition, Writ Petition No. 3909/2017 is allowed.
4] In the present matters, the petitioners-employees have not furnished any undertaking however, the learned advocate for the petitioners has submitted that the petitioners would file undertaking before the Industrial Court, in the same terms as mentioned in the undertaking filed by the petitioner in Writ Petition No. 3909/2017. ::: Uploaded on - 27/02/2018 ::: Downloaded on - 28/02/2018 01:18:30 :::
Judgment 29 wp6785.2016+.odt
5] Considering the facts of the case, the following order would sub-
serve the ends of justice:-
O R D E R
a) If the petitioners file an undertaking before the
Industrial Court within 15 days, stating that in case they fail in the proceedings before the Industrial Court, they will return the amount which they would be getting as per the interim order, alongwith interest as would be directed by the Industrial Court, the application (Exh. 2) filed by the petitioners before the Industrial Court shall stand allowed in terms of prayer made in that application.
b) If the undertaking is not filed by the petitioners within 15 days, the impugned order shall continue to hold field and the application (Exh. 2) filed by the petitioners shall stand dismissed.
The writ petitions are disposed in the above terms. In the circumstances, the parties to bear their own costs.
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