Supreme Court - Daily Orders
Kaushal Kishore Pathak vs Department Of Panchayati Raj on 4 September, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.18 COURT NO.10 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for special leave to appeal (C)No........./2017
(Diary No(s).14945/2017)
(Arising out of impugned final judgment and order dated 26-08-2011
in WA No.54835/2003 and order dated 03-01-2017 in CMRA No.
365636/2016 in WA No.54835/2003 passed by the High Court Of
Judicature At Allahabad)
KAUSHAL KISHORE PATHAK Petitioner(s)
VERSUS
DEPARTMENT OF PANCHAYATI RAJ Respondent(s)
(With appln.(s) for c/delay in filing and refiling SLP)
Date : 04-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Hari Om Sharma,Adv.
Mr. Shree Narain Jha,Adv.
For Ms. Revathy Raghavan,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned order. The special leave petition is dismissed. Pending application, if any, stands disposed of.
(Sarita purohit) (Tapan Kumar Chakraborty)
Court Master Branch Officer
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.09.04
17:21:30 IST
Reason: