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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Logistics University Act, 2017

18. The Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, co-ordinate and exercise general supervision over the academic policies of the University.
(2)The Constitution of the Academic Council, the term of office of its members and its powers and functions shall be as prescribed by the Statues.