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Supreme Court - Daily Orders

Govt Of Nct Of Delhi vs Manzoor Ul Haq on 16 October, 2023

Bench: Surya Kant, Dipankar Datta

                                                 1

     ITEM NO.17+18+31                          COURT NO.5                 SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ……………...Diary No(s).41008/2023

     (Arising out of impugned final judgment and order dated 06-10-2015
     in WPC No.5260/2015 passed by the High Court of Delhi at New Delhi)

     GOVT OF NCT OF DELHI & ANR.                                   Petitioner(s)

                                                VERSUS

     MANZOOR UL HAQ & ANR.                                         Respondent(s)

     (IA No.210949/2023-CONDONATION OF DELAY IN FILING)
     With
     SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).41349/2023
     (IA   No.208857/2023-CONDONATION  OF   DELAY   IN  FILING   and IA
     No.208859/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.208862/2023-EXEMPTION FROM FILING O.T.)
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17929/2022
     (FOR ADMISSION and I.R. and IA No.102532/2022-CONDONATION OF DELAY
     IN FILING and IA No.102537/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.102533/2022-CONDONATION OF DELAY IN
     REFILING/CURING THE DEFECTS)

     Date : 16-10-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)            Mr. Atul Kumar, AOR
                                  Ms. Sweety Singh, Adv.
                                  Ms. Archana Kumari, Adv.
                                  Mr. Rahul Pandey, Adv.
                                  Mr. N Balraj, Adv.

                                  Mr. Nitin Mishra, AOR
                                  Mr. Ishaan Sharma, Adv.
                                  Ms. Mitali Gupta, Adv.

                                  Mr. Chandra Prakash, AOR

     For Respondent(s)
Signature Not Verified
                                   Mr. Vinam Gupta, AOR
                                  Mr. Akshat Kumar, Adv.
Digitally signed by
satish kumar yadav
Date: 2023.10.17
18:08:48 IST
Reason:


                                  Mr. Mukul Kumar, AOR

                                  Mr. Ashish Singh, Adv.
                                 2

                   Ms. Astha Tyagi, AOR

                   Mr. Alok Tripathi, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Tag with D.No.8141 of 2023 and other connected matters. List on 31.10.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)