Supreme Court - Daily Orders
Govt Of Nct Of Delhi vs Manzoor Ul Haq on 16 October, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.17+18+31 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………...Diary No(s).41008/2023
(Arising out of impugned final judgment and order dated 06-10-2015
in WPC No.5260/2015 passed by the High Court of Delhi at New Delhi)
GOVT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
MANZOOR UL HAQ & ANR. Respondent(s)
(IA No.210949/2023-CONDONATION OF DELAY IN FILING)
With
SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).41349/2023
(IA No.208857/2023-CONDONATION OF DELAY IN FILING and IA
No.208859/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.208862/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17929/2022
(FOR ADMISSION and I.R. and IA No.102532/2022-CONDONATION OF DELAY
IN FILING and IA No.102537/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.102533/2022-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
Date : 16-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Mr. N Balraj, Adv.
Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
Ms. Mitali Gupta, Adv.
Mr. Chandra Prakash, AOR
For Respondent(s)
Signature Not Verified
Mr. Vinam Gupta, AOR
Mr. Akshat Kumar, Adv.
Digitally signed by
satish kumar yadav
Date: 2023.10.17
18:08:48 IST
Reason:
Mr. Mukul Kumar, AOR
Mr. Ashish Singh, Adv.
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Ms. Astha Tyagi, AOR
Mr. Alok Tripathi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 and other connected matters. List on 31.10.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)