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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(n) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(n)the steps to be taken to prevent danger to workers from live electric wires or apparatus including electrical machinery and tools and from overhead wires;