Karnataka High Court
M/S.Lahari Recording Company vs M/S.Utv New Media Ltd on 21 April, 2011
Bench: N.K.Patil, H.G.Ramesh
EN THE 1~::C.H CGURT or Kgnmmmm AT B&NG;%§9RE
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PRESENT 3 V. K
THE HQNBLE MR. JUSTICE&Ns;§i;§Aff§L' .V"
AND ._ _ ' THE I-I€)N'BLE 1v1Iz;;'I.::3i$f;':c2Ei":.*LI:._':;v, M:s¢.cv:. $_4§d'2 %o:*~ :;_o1 ; .% ' 1 A
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for Mfg' B.'B.. fP_&1'i'.iI ::'5Vi' ASS£):CiELiI€, "AC'1Vocates) And: V ' I ' M/s. UTv'NewvM¢che{~:,i_d~;~"LV " L. .. .... ,'Resp0ndeni " {«}3f:;f"i%'%r'i:".LI§$I.(T§,"«Raghavany SE". Counsel for M/93. Holla <3: P£o.1.Ia.] 'H}';iS.v '.:§"y'[ IE.::3(Vf.CV}, is flied under Orcfez' 4.2. Ruies 5 0f the CPQZ, p_:'a;Ji}¢1'g [0 stay '::.h€r operation of the order dated 05/O3,!2D]T 1, pa:-mad by the XHE Add}. City' Civil Jxldge? Mayo 1;-;1a1L £3ai":gai<2.re (CC?-i--22}. in AA. 25011/201:, anci ali A fa:rtia.§z' proceedings {thereon in the: ends; of _juSt:ic:e and " -.c1qu:'§r§,2'.
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