Section 40 in The M.P. Panchayat Nirvachan Niyam, 1995
40. Publication of list of contesting candidates.
- The Returning Officer shall cause a copy of the list of contesting candidates prepared under Rule 38, to be published immediately after allotment of symbols to candidates, by affixture on the notice-board in his office and shall also supply a copy thereof, to each contesting candidate or his election agent.
