Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 6 in Bihar State Electricity Board, Patna Tariff, 2006-2007

6. High Tension Supply

(a)HTS-I-11 KV supply
Connected Load: for installations having contract demand of 75-1500 KVA.-Demand charges-Energy charges
(b)HTS-II-33 KV supply
Connected Load: for installations having contract demand of 1000-10,000 KVA.-Demand charges-Energy charges
(c)HTS-III-132 KV supply-industrial consumers
Connected Load: for installations having contract demand of 7.5 mVA and above-Demand charges-Energy charges
(d)HTSS-Specified Services-Induction furnaces
-Demand charges-Energy charges