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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(2)The cadre of the service shall consist of such number of permanent and temporary Posts of the categories specified in Sub-rule (1) as the Government may, from time to time by a resolution, determine.