Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(q) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(q)where it has reason to believe that the conduct of business of the intermediary is not in accordance with clause (p),it shall forthwith take such remedial steps as are necessary and shall immediately inform the Authority of the violation and the action taken thereafter;