Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Karnataka - Subsection Section 47(2) in Rajiv Gandhi University of Health Sciences Act, 1994 (2)The Syndicate shall cause every such college to be inspected from time to time by one or more competent persons authorised by it in this behalf.
