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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(ah) in The U.P. Harcourt Butler Technical University Act, 2016

(ah)to assess the performance of teachers, officers and non-teaching employees of the University periodically in accordance with the provisions of the Statutes;