Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 36 in The Karnataka Fire Force Act, 1964 36. Police Officers to aid. It shall be the duty of police officers of all ranks to aid the members of the Force in the execution of their duties under this Act.
