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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(2)(h) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(h)provide for the prevention or removal of any obstruction of the channel or banks of any such river and for recovering the cost of such prevention or removal from the person whose act or negligence caused such obstruction;