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Union of India - Section

Section 25 in Port of Bombay Passenger Boats Rules, 1962

25. Rules and table of fares to be prepared in the office of the Deputy Conservator and issued to applicants on payment of price

- Rules and tables of fares relating to boats shall be prepared in the office of the Deputy Conservator, and shall be issued to all applicants on payment of 50 P. for each copy.