279. Railway refreshment room-Retail 'on' and 'off' licences.
- 'On' licences for the supply of foreign liquor for consumption on the premises in Railway refreshment room to bona fide passengers and other persons having meals in such rooms shall be granted by the District Collector with the previous sanction of the State Government on fees prescribed in Rules 244 and 245 of these rules. A separate 'off' licence for the privilege of selling liquor to bona fide railway passengers and members of the Railway staff for consumption off the premises shall be required and may be granted by the District Collector with he previous sanction of the State Government on fees prescribed in Rules 244 and 245 of these rules.
