Section 4(4) in National Institute of Fashion Technology Statutes, 2020
(4)One-third of the total members of the Board shall form the quorum for a meeting of the Board:Provided that, if a meeting is adjourned for want of quorum, it shall be held on such other day, at such other time and place, as the Chairperson may determine; and if at such a meeting, a quorum is not present within half-an-hour from the time appointed for holding a meeting, the members present shall form the quorum.
