Section 56(1)(a) in Orissa Zilla Parishad Election Rules, 1994

[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(1)(a) in Orissa Zilla Parishad Election Rules, 1994

(a)prepare a record of the proceedings at the meeting sign it and attest, with his initial, every correction made therein and permit any member present at the meeting to affix his signature to such record, if he expresses his desire to do so; and

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State of Odisha - Subsection

Section 56(1)(a) in Orissa Zilla Parishad Election Rules, 1994