Supreme Court - Daily Orders
Itc Ltd vs Cce, Kolkata Iv on 12 December, 2018
Bench: Arun Mishra, Vineet Saran, M.R. Shah
ITEM NO.103 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).293-294/2009
ITC LTD Appellant(s)
VERSUS
CCE, KOLKATA IV Respondent(s)
(TO GO BEFORE THREE HON'BLE JUDGES)
WITH
SLP(C) No. 4294/2017 (XIV)
(To be listed before Three Judges Bench)
SLP(C) No. 6269/2017 (XIV)
(To be listed before Three Judges Bench)
SLP(C) No. 15175/2017 (XIV)
C.A. No. 4432-4434/2011 (IV-A)
C.A. No. 2960/2010 (XIV)
(AT TOP)
C.A. No. 7710/2014 (IV-A)
C.A. No. 6407/2011 (IV-A)
C.A. No. 1575-1582/2012 (IV-A)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1-8/2011
FOR CONDONATION OF DELAY IN REFILING ON IA 9-16/2011
FOR STAY APPLICATION ON IA 17-24/2012)
C.A. No. 1585/2012 (IV-A)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2011
FOR CONDONATION OF DELAY IN REFILING ON IA 2/2011
FOR STAY APPLICATION ON IA 3/2012)
C.A. No. 1571/2012 (IV-A)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2011
FOR STAY APPLICATION ON IA 2/2012)
C.A. No. 5490/2011 (IV-A)
C.A. No. 5491/2011 (IV-A)
( and IA No.13366/2018-XTRA)
C.A. No. 5489/2011 (IV-A)
C.A. No. 6054/2011 (IV-A)
SLP(C) No. 16114-16116/2017 (XIV)
Signature Not Verified
(To be listed before Three Judges Bench)
Digitally signed by
RAJNI MUKHI
Date: 2018.12.17
SLP(C) No. 25193/2016 (XIV)
13:03:49 IST
Reason:
SLP(C) No. 26530/2016 (XIV)
(FOR EX-PARTE STAY ON IA 2/2017)
C.A. No. 20852/2017 (XIV)
C.A. No. 5878/2011 (IV)
C.A. No. 310/2011 (IV-A)
(TO GO BEFORE THREE HON'BLE JUDGESIA No.13293/2018-STAY APPLICATION
and)
C.A. No. 59-60/2016 (III)
C.A. No. 96/2016 (III)
C.A. No. 18765/2017 (XIV)
SLP(C) No. 31561/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.122344/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 5040-5042/2018 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 15363/2018 (XIV)
C.A. No. 10082/2018 (XVII)
Date : 12-12-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s)
Mr. Alok Yadav, Adv.
Mr. Ajay Aggarwal, Adv.
Mr. Praveen Kumar, AOR
Mr. B. Krishna Prasad, AOR
Mr. Rupesh Kumar, AOR
Ms. Pankhuri Shrivastava, Adv.
Mr. Karuppaiah Mayyappan, Adv.
Mr. Pravesh Bahuguna, Adv.
Mr. V. Lakshmikumaran,Adv.
Mr. L. Badri Narayanan, Adv.
Mr. Aaditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Mr. R. Parthasarathy, AOR
Mr. M. P. Devanath, AOR
For Respondent(s)
Ms. Pinky Anand, ASG
Mr. K. Radhakrishnan, Adv.
Mr. P.K. Mullick, Adv
Mrs. Sunita Rani Singh, Adv.
Mrs. Shirin Khajuria, Adv.
Ms. Nisha Bagchi, Adv.
Mr. R.K. Verma, Adv.
Mr. T.A. Khan, Adv.
Ms. Kriti Dua, Adv.
Mr. Chakitan Vikram Shekhar, Adv
Mr. B. Krishna Prasad, AOR
Mr. P. Chidambaram, Sr. Adv.
Mr. Tarun Gulati, Adv.
Mr. Shashi Mathews, Adv.
Mr. Ankit Sachdeva, Adv.
Mr. Vasu Nigam, Adv.
Mr. Kishore Kunal, AOR
Mr. S. Nandakumar, Adv.
Mr. R. Satish Kumar, Adv.
Ms. Deepika Nandakumar, Adv.
Mr. M.A. Savan Kumar, Adv.
Mr. Prateek Gupta, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Rupesh Kumar, AOR
Mr. Jitendra Singh, Adv.
Mr. Prashant Kumar, Adv.
Mr. Saurabh S. Sinha, Adv.
M/S. AP & J Chambers, AOR
Mr. Nikhil Nayyar, AOR
Mr. Shekhar Vyas, Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Ms. Mrinal Kanwar, Adv.
Ms. E. R. Sumathy, AOR
Mr. E. C. Agrawala, AOR
Mr. Snehal Kakrania, Adv.
M/S. Khaitan & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Counsel on behalf of the Commissioner of Central Excise prayed for time to argue the matter.
List the matters along with record of C.A. No.5886 of 2005 in the second half of January, 2019.
(ARJUN BISHT) (VIDYA NEGI) COURT MASTER (SH COURT MASTER (NSH)