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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(b) in The Navy (Pay And Allowances) Regulations, 1966

(b)For eligibility to survey bounty, an officer must have been employed in survey ships on field duties for a minimum periods of 75 days in the survey year.