Bombay High Court
Nayabuddin Shaikh vs The Central Bureau Of Investigation And ... on 7 January, 2026
920-APEAL.641.2019+1.doc
JVS.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 641 OF 2019
Rubabuddin Shaikh } Appellant
Versus
The Central Bureau of Investigation }
& Ors. } Respondents
WITH
CRIMINAL APPEAL NO. 656 OF 2019
Nayabuddin Shaikh } Appellant
Versus
The Central Bureau of Investigation }
& Ors. } Respondents
Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj
Jagtap i/b. Probus Legal, Advocates for the Appellants.
Mr. Anil C. Singh, Additional Solicitor General with
Mr.Kuldeep Patil, Mr. Chaitanya Chavan, Mr. Adarsh Vyas,
Mr. Krishnakant Deshmukh, Mr. Rajdatt Nagre, Ms. Saili
Dhuru, Mr. Anay Joshi, Mr. Sumitkumar Nimbalkar &
Ms.Sanika Joshi, Advocates for Respondent No. 1-CBI.
Mr. Madhushdhan Pareek, Advocate for Respondent Nos.2,
8, 9, 10 & 11.
Mr. Amit Desai, Senior Advocate with Mr. Madhusudan
Pareek, Advocates for Respondent No. 3.
Mr. Khan Abdul Wahab with Ms. Shifa Khan, Ms.Mayanka
S. R., Mr. Fardin Shaikh, Mr. Abdul Hafeez Kotawala,
Mr.Nitin Mane & Mr. Shahabuddin Shaikh, Advocate for
Respondent No. 5.
Mr. Ishan Jani with Mr. Farhad Panthaki, Advocates for
Respondent Nos. 6 & 7.
Mr. Parth Bhanushali i/b. Mr. Maitreya Shukla, Advocates
for Respondent No. 12.
Mr.Hitesh P. Shah, Advocate for Respondent Nos. 14 & 23.
Mr. Sachin R. Pawar with Mr. Devang S. Mhatre i/b.
Mr.Sagar S. Patil, Advocates for Respondent Nos. 18 to 22.
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920-APEAL.641.2019+1.doc
Ms. M. M. Deshmukh, In-Charge Public Prosecutor with
Mr. J. P. Yagnik, APP for Respondent No. 24-State.
CORAM: SHREE CHANDRASHEKHAR, CJ. &
GAUTAM A. ANKHAD, J.
DATE: 7th JANUARY 2026 P.C.:
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