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Bombay High Court

Nayabuddin Shaikh vs The Central Bureau Of Investigation And ... on 7 January, 2026

                                                       920-APEAL.641.2019+1.doc


JVS.
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION

                          CRIMINAL APPEAL NO. 641 OF 2019

       Rubabuddin Shaikh                       }   Appellant
            Versus
       The Central Bureau of Investigation     }
       & Ors.                                  }   Respondents

                                       WITH
                          CRIMINAL APPEAL NO. 656 OF 2019

       Nayabuddin Shaikh                       }   Appellant
            Versus
       The Central Bureau of Investigation     }
       & Ors.                                  }   Respondents

       Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj
       Jagtap i/b. Probus Legal, Advocates for the Appellants.
       Mr. Anil C. Singh, Additional Solicitor General with
       Mr.Kuldeep Patil, Mr. Chaitanya Chavan, Mr. Adarsh Vyas,
       Mr. Krishnakant Deshmukh, Mr. Rajdatt Nagre, Ms. Saili
       Dhuru, Mr. Anay Joshi, Mr. Sumitkumar Nimbalkar &
       Ms.Sanika Joshi, Advocates for Respondent No. 1-CBI.
       Mr. Madhushdhan Pareek, Advocate for Respondent Nos.2,
       8, 9, 10 & 11.
       Mr. Amit Desai, Senior Advocate with Mr. Madhusudan
       Pareek, Advocates for Respondent No. 3.
       Mr. Khan Abdul Wahab with Ms. Shifa Khan, Ms.Mayanka
       S. R., Mr. Fardin Shaikh, Mr. Abdul Hafeez Kotawala,
       Mr.Nitin Mane & Mr. Shahabuddin Shaikh, Advocate for
       Respondent No. 5.
       Mr. Ishan Jani with Mr. Farhad Panthaki, Advocates for
       Respondent Nos. 6 & 7.
       Mr. Parth Bhanushali i/b. Mr. Maitreya Shukla, Advocates
       for Respondent No. 12.
       Mr.Hitesh P. Shah, Advocate for Respondent Nos. 14 & 23.
       Mr. Sachin R. Pawar with Mr. Devang S. Mhatre i/b.
       Mr.Sagar S. Patil, Advocates for Respondent Nos. 18 to 22.


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                                                          920-APEAL.641.2019+1.doc


Ms. M. M. Deshmukh, In-Charge Public Prosecutor with
Mr. J. P. Yagnik, APP for Respondent No. 24-State.

                 CORAM:           SHREE CHANDRASHEKHAR, CJ. &
                                  GAUTAM A. ANKHAD, J.
                 DATE:            7th JANUARY 2026

P.C.:

Post the matters on 8th January 2026 at 3:00 p.m. [GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] 2 ::: Uploaded on - 07/01/2026 ::: Downloaded on - 07/01/2026 20:51:40 :::