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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)the practitioner will then be invited to state his case himself or by his representative, and to produce his evidence in support of it. He may address the Council either before or at the conclusion of his evidence, but only once with reply; ? '