Section 105 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
105. Reshoring.
- The employer shall ensure at a construction site of a building or other construction work that-(a)reshoring used in concreting work is provided to a slab or beam for its safe support after its stripping or where such slab or beam is subjected to superimposed loads due to construction above such slab or beam;(b)the provision applicable to shoring in concreting work under this chapter shall also be applicable to reshoring in such work.Chapter-XII Demolition
