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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(E) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(E)Day-to-day affairs of the old age home shall be managed by a Management committee which shall be constituted in accordance with orders and guidelines issued by the state Government from time to time, and that inmates shall be suitably represented on the committee.