Telangana High Court
S Lakshmi Narayana vs The Prof. Jayasankar Telengana State ... on 19 July, 2023
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HON'BLE THE ACTING CHIEF JUSTICE
AND
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
WRIT PETITION No.40130 of 2022
ORDER:(Per the Hon'ble the Acting Chief justice) Learned counsel for the petitioners has informed the Court that the writ petition has become infructuous.
2. In view of the same, Writ Petition is dismissed as infructuous. There shall be no order as to costs.
3. As a sequel, miscellaneous applications pending, if any, in this Writ Petition, shall stand closed.
___________________________________ ABHINAND KUMAR SHAVILI, ACJ _____________________________________ NAMAVARAPU RAJESHWAR RAO, J Date: 19.07.2023 Prat THE HON'BLE THE ACTING CHIEF JUSTICE AND THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO WRIT PETITION No.40130 of 2022 Date: 19.07.2023 Prat