Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Uttarakhand - Subsection

Section 37(1)(iii) in Uttaranchal School Education Act, 2006

(iii)three experts nominated .by the Regional AdditionarDirtdbei5f Education from persons not belonging to the district in which the, institution is situated; slut of the panel of napes prepared under this section.