Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 021 in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974

021.

An Act to make provisions to facilitate adequate flow of credit for agricultural production and development through banks and other institutional credit agencies and for matters connected therewith and/or incidental thereto.Be it enacted by the Rajasthan State legislature in the Twenty fifth year of the Republic of India, as follows:—
Object and Reasons