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State of Rajasthan - Section
Section 021 in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974
021.
An Act to make provisions to facilitate adequate flow of credit for agricultural production and development through banks and other institutional credit agencies and for matters connected therewith and/or incidental thereto.Be it enacted by the Rajasthan State legislature in the Twenty fifth year of the Republic of India, as follows:| Object and Reasons |