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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(4) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(4)Such dependent shall address an application for the purpose to the Zila Sainik kalyan Adhikari in the case of Armed Forces and the Officer Commanding the Para-Military Unit for Para-Military forces duly verified by the Head of the Unit where the deceased/ permanently incapacitated member of the Armed Forces/Para-Military Forces was serving at the time of death/ becoming permanently incapacitated. The application shall be considered in relaxation of the nonnal recruitment rules subject to the condition that the dependent fulfills the academic qualifications and expenetice, except for appointment to class IV for which educational qualification shall de and be relaxed, limit prescribed for the post and is also otherwise qualified for Government Service.