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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(18) in First Statutes of the Rai University

(18)To establish or give grants and/or aids to schools, colleges, hostels, libraries, research centers, museums, workshops, laboratories, cultural centers and other educational institutions for the development of education, various arts and literature and diffusion of knowledge, and to provide for amenities, awards, scholarships etc.