Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(2) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972 (2)If an officer nominate one person under sub-rule (1) above, he shall specify in the nomination the amount or share payable to each nominees in such manner as to cover the whole amount of the gratuity.
