Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3C(2)] [Section 3C] [Entire Act] State of Rajasthan - Subsection Section 3C(2)(iv) in The Rajasthan Minor Mineral Concession Rules, 1986 (iv)a draft of prospecting fee for the renewal period required at the rates prescribed in rules in addition to application fee.