Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Telangana - Section Section 90 in Telangana Panchayat Raj Act, 2018 90. Prohibition against obstruction in or over public roads. - No person shall build any wall or erect any fence or other obstruction or projection or make any encroachment in or over any public road, except as hereinafter provided.
