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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Punjab - Subsection

Section 239(2) in The Punjab Motor Vehicles Rules, 1989

(2)The Officers of the Motor Vehicles Department shall be responsible for the regulation of and proper control of traffic and transport within their respective charge and inspection of stands, collecting, forwarding and/or with a view to ensuring provisions of amenities for the public in general.