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[Section 3]
[Entire Act]
Union of India - Subsection
Section 3(1) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007
| IMDG Class | Description |
| 1 | Explosives |
| 2.1 | Gases-Flammable |
| 2.2 | Gases-Non-flammable |
| 2.3 | Gases-Poisonous |
| 3 | Flammable liquids |
| 4.1 | Flammable solids |
| 4.2 | Solids liable to spontaneous combustion |
| 4.3 | Solids which in contact with water emits inflammable gases. |
| 5.1 | Oxidising substances |
| 5.2 | Organic peroxides |
| 6.1 | Poisonous or toxic substances |
| 6.2 | Infectious substances |
| 7. | Radioactive substances |
| 8. | Corrosive substances |
| 9. | Miscellaneous dangerous goods, i.e. other substances whichexperience have shown or may shown to be of such dangerouscharacter, are to be treated as dangerous goods. |