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Bombay High Court

Google India Pvt. Ltd., Through Deepak ... vs State Of Maharashtra And Anr on 6 December, 2022

Bench: R.P. Mohite-Dere, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 1993 OF 2022

 Google India Pvt. Ltd., Through Deepak Kumar....PETITIONER
 Singh And Anr
             V/S
 State Of Maharashtra And Anr              ....RESPONDENT

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 6th December, 2022 P.C. :

Due to paucity of time, stand over to 03/02/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/12/2022 ::: Downloaded on - 07/01/2023 11:40:08 :::