Bombay High Court
Google India Pvt. Ltd., Through Deepak ... vs State Of Maharashtra And Anr on 6 December, 2022
Bench: R.P. Mohite-Dere, P. K. Chavan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1993 OF 2022
Google India Pvt. Ltd., Through Deepak Kumar....PETITIONER
Singh And Anr
V/S
State Of Maharashtra And Anr ....RESPONDENT
CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 6th December, 2022 P.C. :
Due to paucity of time, stand over to 03/02/2023. Interim order, if any, to continue till then.
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