Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(xxv) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (xxv)[ * * *] [Omitted ''Court' means the Court of the University;' by Act No. 14 of 2005.]
